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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 54(7) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(7)The proper officer shall issue the order under sub-section (5) within sixty days from the date of receipt of application complete in all respects. 56 The Arunachal Pradesh Extraordinary Gazette, June 24, 2017