Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 18 in The Goa Labour Welfare Fund Rules, 1990 18. Quorum. - The number of members necessary to constitute a quorum at a meeting of the Board shall be seven including the Chairman.
