Income Tax Appellate Tribunal - Mumbai
Ramkaran Karwa Legal Heir Of Late Mrs. ... vs Asst Cit 19 (2), Mumbai on 19 March, 2021
IN THE INCOME TAX APPELLATE TRIBUNAL "D" BENCH, MUMBAI
BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT &
BEFORE SHRI S. RIFAUR RAHMAN, AM
आयकर अपील सं / I.T.A. No. 7813/Mum/2019
(निर्धारण वर्ा / Assessment Year: 2012-13)
बिधम/
Ramkaran Karwa, Vs. ACIT - 19(2),
Legal Heir of Late Mrs. 2nd floor, Matru Mandir,
Mrudula R. Karwa, Tardeo Road,
74, Blue Heaven Mount Mumbai-400 007
Pleasant Road, Malabar
Hills, Mumbai-400 006
स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. AANPk5030F
(अपीलाथी /Appellant) .. (प्रत्यथी / Respondent)
Assessee by: None
Revenue by: Ms. Smita Verma & Shri Sunil
Deshpande, DR
सुनवाई की तारीख / Date of Hearing: 19/03/2021
घोषणा की तारीख /Date of Pronouncement: 19/03/2021
आदे श / O R D E R
PER S. RIFAUR RAHMAN, ACCOUNTANT MEMBER:
The present appeal has been filed by the assessee against the order dated 16.09.2019 passed by Ld. Commissioner of Income Tax (Appeals)- 30, Mumbai [hereinafter referred to as the "Ld. CIT (A)"] relevant to A.Y. 2012-13.
2. At the outset, when the appeal was called out for hearing, none has appeared on behalf of the assessee in spite of calls. Vide letter dated 10.03.2021, assessee submitted that it has filed the necessary declaration under Direct Tax Vivad se Vishwas Act, 2020 (Act 3 of 2020) and confirmed the receipt of Form-3 and prayer to withdraw the appeal.
3. The Ld. DR also did not object to course so suggested. ITA No. 7813/Mum/2019
Ramkaran Karwa
4. In view of the above, we dismiss the appeal as withdrawn based on the letter submitted before us and assessee has filed the relevant Form No. 3 under the Vivad se Vishwas scheme, 2020.
5. In the result, the appeal is dismissed as withdrawn.
Order pronounced in the open court on 19/03/2021.
Sd/- Sd/-
(MAHAVIR SINGH) (S. RIFAUR RAHMAN)
VICE PRESIDENT ACCOUNTANT MEMBER
Mumbai; Dated : 19/03/2021
Dhananjay (Sr.PS)
आदे श की प्रनिनिनि अग्रेनर्ि/Copy of the Order forwarded to :
1. अपीलाथी / The Appellant
2. प्रत्यथी / The Respondent.
3. आयकर आयु क्त(अपील) / The CIT(A)-
4. आयकर आयु क्त / CIT
5. ववभागीय प्रवतवनवि, आयकर अपीलीय अविकरण, मुंबई / DR, ITAT, Mumbai
6. गार्ड फाईल / Guard file.
आदे शधिुसधर/ BY ORDER, सत्यावपत प्रवत //True Copy// उि/सहधयक िंजीकधर /(Dy./Asstt. Registrar) आयकर अिीिीय अनर्करण, मुंबई / ITAT, Mumbai 2