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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(2)(d) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(d)
(i)The Management shall have the right to lead evidence and the right to cross-examine the witnesses examined on behalf of the employee.
(ii)The employee shall have the right to be heard in person and lead evidence. He shall also have the right to cross-examine the witnesses examined on behalf of the Management.
(iii)Sufficient opportunities shall be given to examine all witnesses notified by both the parties.