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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(v) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(v)"Committee of LPCET-AC" means the committee empowered by the Association of Colleges to conduct LPCET-AC for admission into Pandit Training course and to prepare the merit list of the candidates as per the marks obtainied in the above test for admission into seats in Pandit Training course, subject to the supervision of Permanent Committee.