Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ajay Timber Store vs Harish Arora on 11 September, 2023

                                    $~2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.L.P. 301/2023 & CRL.M.A. 15359/2023
                                                AJAY TIMBER STORE                                                                ..... Petitioner
                                                                                      Through:                 Ms. S. Akshata, Proxy Counsel.

                                                                                      versus

                                                HARISH ARORA                                                                     ..... Respondent
                                                                                      Through:                 Mr. Rahul Sharma, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                                                      ORDER

% 11.09.2023

1. The matter is taken up today as 08.09.2023 was declared a holiday due to G-20 Summit.

2. The learned counsel for the petitioner prays for an adjournment on the ground that the arguing counsel is not available today.

3. At request, list on 15.01.2024.

VIKAS MAHAJAN, J SEPTEMBER 11, 2023/dss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:14:28