Delhi High Court - Orders
Ajay Timber Store vs Harish Arora on 11 September, 2023
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 301/2023 & CRL.M.A. 15359/2023
AJAY TIMBER STORE ..... Petitioner
Through: Ms. S. Akshata, Proxy Counsel.
versus
HARISH ARORA ..... Respondent
Through: Mr. Rahul Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 11.09.2023
1. The matter is taken up today as 08.09.2023 was declared a holiday due to G-20 Summit.
2. The learned counsel for the petitioner prays for an adjournment on the ground that the arguing counsel is not available today.
3. At request, list on 15.01.2024.
VIKAS MAHAJAN, J SEPTEMBER 11, 2023/dss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:14:28