Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 154 in Nagaland Excise Rules 154. Import of bhang. - Bhang may be imported from a licensed wholesale warehouse in other States of India and from such other places as may be selected from time to time by the Excise Commissioner, on payment of duty by a licensed retail vendor.
