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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(e) in The U.P. Board of Madarsa Education Act, 2004

(e)to grant Degrees, Diplomas, Certificates or other academic distinctions to persons, who-
(i)have pursued a course of study in an institution admitted to the privileges or recognition by the Board;
(ii)have studied privately under conditions laid down in the regulations and have passed an examination of the Board under like conditions;