Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(4) in West Bengal Societies Registration Act, 1961

(4)On the proposal being confirmed—
(a)the amalgamated society shall be registered under its new name,
(b)the registration of the amalgamating societies shall be cancelled,
(c)the assets and the liabilities of the amalgamating societies shall be the assets and the liabilities of the amalgamated society.