[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 27 in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993
27. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Casts, Scheduled Tribes and other special categories of persons in accordance with the order of the Government issued from time to time, in this regard.Appendix[See Rule 15(2)]Quality marks for selection of Junior Auditors by direct recruitment:| Examination | Quality points | ||
| 1. | High School | The percentage of marks | 10 |
| 2. | Intermediate | The percentage of marks X 1.5 | 10 |
| 3. | Bachelor's in other Commerce | The percentage of marks X 2.5 | 10 |
| 4. | Postgraduate in Commerce | First Division 5 Second Division 3Third Division 2 |