Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Uttarakhand - Subsection Section 10(1)(vi) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (vi)one member of the Weighmen and palledars operating to be nominated by the registered union of palledar and Weighmen;