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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(1) in The Haryana Canal and Drainage Rules, 1976

(1)As soon as the demand statement (Khatauni) in respect of a village under the charge of the Irrigation Booking Clerk is complete, he shall prepare demand slips and inform the Lambardars of the village, the dates on which the same will be distributed in the village. The Lambardars shall call upon the irrigators to attend and receive demand slips from the Irrigation Booking Clerk. Undistributed demand slips shall be entrusted to the Lambardars of the village. The Irrigation Booking Clerk shall in every case endorse the date of distribution on the demand slips. The Irrigation Booking Clerk shall deliver the demand slips to the Irrigators and Lambardars concerned within ten days of the completion of demand statements of the Halqa.