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Allahabad High Court

Nirlesh Kumar vs Nagar Palika Parishad Amroha And ... on 27 February, 2020

Author: Yashwant Varma

Bench: Yashwant Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 81
 

 
Case :- WRIT - A No. - 3028 of 2020
 

 
Petitioner :- Nirlesh Kumar
 
Respondent :- Nagar Palika Parishad Amroha And Another
 
Counsel for Petitioner :- Anand Kumar Ray
 
Counsel for Respondent :- Manu Saxena
 

 
Hon'ble Yashwant Varma,J.
 

Heard learned counsel for the petitioner and Sri Manu Saxena, learned counsel for the respondents.

The Court finds no ground to entertain this petition at this stage which is directed against a show cause notice. This more so since, the petitioner has already responded to those notices.

In that view of the matter, this petition shall stand disposed of with a direction to the respondents to finalize the proceedings initiated in terms of the notices impugned with expedition and preferably within a period of two months from today. All contentions of respective parties on merits are left open.

Order Date :- 27.2.2020 Vivek Kr.