Allahabad High Court
Nirlesh Kumar vs Nagar Palika Parishad Amroha And ... on 27 February, 2020
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 81 Case :- WRIT - A No. - 3028 of 2020 Petitioner :- Nirlesh Kumar Respondent :- Nagar Palika Parishad Amroha And Another Counsel for Petitioner :- Anand Kumar Ray Counsel for Respondent :- Manu Saxena Hon'ble Yashwant Varma,J.
Heard learned counsel for the petitioner and Sri Manu Saxena, learned counsel for the respondents.
The Court finds no ground to entertain this petition at this stage which is directed against a show cause notice. This more so since, the petitioner has already responded to those notices.
In that view of the matter, this petition shall stand disposed of with a direction to the respondents to finalize the proceedings initiated in terms of the notices impugned with expedition and preferably within a period of two months from today. All contentions of respective parties on merits are left open.
Order Date :- 27.2.2020 Vivek Kr.