Section 2(1)(j) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(j)"survey number" means a portion of land of which the area and assessment are separately entered, under an indicative number in the land records;

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