Section 27 in Rules for the Government Tibbi College, Patna
27.
The students shall be granted the following holidays(i)the long summer vacation;(ii)the Muharram holidays;(iii)the Christmas and the New year's Day holidays; and(iv)such other holidays as may be approved by the Governing Body:Provided that the total number of holidays shall not exceed 165 days exclusive of the Durbar Day and the King Emperor's Birthday.Note.-The regular vacation leave shall be notified in the College order on each occasion.
