Karnataka High Court
S Palaniswamy S/O Late Sri. Selvaraju vs The State Of Karnataka on 14 July, 2011
Author: J.S.Khehar
Bench: J.S.Khehar
4. IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 14™ DAY OF JULY 2011 PRESENT THE HON'BLE MR. J.S.KHEHAR, CHIEF JUSTICE ; AND a THE HON'BLE MR. JUSTIC# H.-G. RAMESH WRIT PETITION No. 32060/20 10 cs BMP: tL) BETWEEN: L. 3. 4, : Go) od o. 3. PALANTSWAMY ; 5/O LATE SRI SELVARAJU AGED ABOUT 35 YEARS . D.DAYALAN | S/O DORAISWAME. AGED 49 YEARS: GUNA W/9 DALAYAN 7 AGED ABOUT 43: YEARS | G. SHANTA , W/O LATE M.PERUMAL | AGED ABGUT 40 YEARS. K.SUBRAMANI S/9 LATE KUPPASWAMY AGED ABOUT 62 YEARS ROVELU 8/0 LATE RATNAM "AGED ABC UT 53 YEARS GUNASHEKAR S/O RVELU AGED ABOUT 21 YEARS | NCKANNAGI W/O R. MOHAN AGED ABOUT 35 YEARS TRIVEN! W/O JAYARAMAN AGED ABOUT 36 YEARS LO. JAYARAMA MUDALIAR 5/0 MUNISWAMY MUDALIAR AGED ABOUT 79 YEARS LL CHANDRAMMA W/O K.SUBRAMANI AGED ABOUT 55 YEARS 12.K. BHASKAR S/O K.SUBRAMANIAN AGED ABOUT 35 YEARS 13.V.MANJUNATH S/O N.VEDIVELU MUDLIAR L4. SHOBARANI W/O V. RADHAKRISHNA AGED ABOUT 28 YEARS ALL ARE RESIDENTS OF - oe SWATANTRA YODARA NAGARA. OLD WARD NOS), NEW WARD NC, KEMPEGOWDA LAYOUT nO LAGGERE RING ROAD | LAGGERE BANGALORE ~~... PETYNONERS (BY SRI R.P.SOMASHEKHARAIAH, ADVOCATE) AND: | THE STATE OF KARNATAKA REPRESENTED BY (TS SECRETARY URBAN DE VELOPM ENT DEPARTMENT ; M 25. EULLDING, BANGALORE _ THE COMMISSIONER . BRUHAT BENGALURU MAHANAGARA PALIKE "BENGALURU." ob THE CHIEF ENGINEER STORM WATER DRAIN WING BRUHAT BENGALURU MAHANAGARA PALIKE CORPORATION COMPLEX _ JAYANAGAR 47 BLOCK BENGALURU fo . Sate * THES JOUNT COMMISSIONER BRUMAT BENGALURU MAHANAGARA PALIKE DASARAHMALLE DIVISION BAGALAGUNTE BENGALAIRD - 74 . RESPONDENTS re [BY SRDRODEVDAS, AGA FOR FI) THIS WRIT PETITION [S FILED UNDER ARTICLES 226 AND 22? OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENTS TO CONSIDER THE REPRESENTATIONS OF THE PETITIONERS ANT) PUBLIC UNDER ANNEX-A PO H TO REMOVE THE DEBRIS AND MUD SPORED IN THE RAJA KARUVE SITUATED AT SWATANTRAYODARA NAGAR, LAGGERE RING ROAD, LAGGERE, BENGALURU. po THIS WRIT PETITION COMING ON FOR PRE IMINARY.. MEARING, THIS DAY, CHIEF JUSTICE, MADE THE FOLLOWING a. J.S.KHEHAR, C.J. (Oral):
A number of other writ (petitions. filed iti public interest on the same canise, as 'has been raised in the present writ petition, are pending be fore this Court. tn order to avoid "duplicity /niultiplicity. we are satisfied, that the instarit writ petition should be disposed of with liberty 'to the. petitioners: herein to intervene in the matters pending onthe same issue before this Court.
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