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[Cites 2, Cited by 0]

Karnataka High Court

S Palaniswamy S/O Late Sri. Selvaraju vs The State Of Karnataka on 14 July, 2011

Author: J.S.Khehar

Bench: J.S.Khehar

4.
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 14™ DAY OF JULY 2011
PRESENT
THE HON'BLE MR. J.S.KHEHAR, CHIEF JUSTICE ;

AND a

THE HON'BLE MR. JUSTIC# H.-G. RAMESH

WRIT PETITION No. 32060/20 10 cs BMP: tL)

BETWEEN:

L.

3.

4,

: Go)

od

o.

3. PALANTSWAMY ;
5/O LATE SRI SELVARAJU
AGED ABOUT 35 YEARS .

D.DAYALAN |
S/O DORAISWAME.
AGED 49 YEARS:

GUNA W/9 DALAYAN 7
AGED ABOUT 43: YEARS |

G. SHANTA ,
W/O LATE M.PERUMAL |
AGED ABGUT 40 YEARS.

K.SUBRAMANI
S/9 LATE KUPPASWAMY
AGED ABOUT 62 YEARS

ROVELU
8/0 LATE RATNAM
"AGED ABC UT 53 YEARS

GUNASHEKAR
S/O RVELU
AGED ABOUT 21 YEARS

| NCKANNAGI
W/O R. MOHAN
AGED ABOUT 35 YEARS

TRIVEN!
W/O JAYARAMAN
AGED ABOUT 36 YEARS


LO. JAYARAMA MUDALIAR
5/0 MUNISWAMY MUDALIAR
AGED ABOUT 79 YEARS

LL CHANDRAMMA
W/O K.SUBRAMANI
AGED ABOUT 55 YEARS

12.K. BHASKAR
S/O K.SUBRAMANIAN
AGED ABOUT 35 YEARS
13.V.MANJUNATH
S/O N.VEDIVELU MUDLIAR

L4. SHOBARANI
W/O V. RADHAKRISHNA
AGED ABOUT 28 YEARS

ALL ARE RESIDENTS OF - oe
SWATANTRA YODARA NAGARA.
OLD WARD NOS), NEW WARD NC,
KEMPEGOWDA LAYOUT nO
LAGGERE RING ROAD |

LAGGERE BANGALORE ~~... PETYNONERS

(BY SRI R.P.SOMASHEKHARAIAH, ADVOCATE)
AND:
| THE STATE OF KARNATAKA
REPRESENTED BY (TS SECRETARY

URBAN DE VELOPM ENT DEPARTMENT
; M 25. EULLDING, BANGALORE

_ THE COMMISSIONER
. BRUHAT BENGALURU MAHANAGARA PALIKE
"BENGALURU."

ob

THE CHIEF ENGINEER

STORM WATER DRAIN WING

BRUHAT BENGALURU MAHANAGARA PALIKE
CORPORATION COMPLEX
_ JAYANAGAR 47 BLOCK

BENGALURU

fo .
Sate *

THES JOUNT COMMISSIONER

BRUMAT BENGALURU MAHANAGARA PALIKE
DASARAHMALLE DIVISION

BAGALAGUNTE

BENGALAIRD - 74 . RESPONDENTS

re

[BY SRDRODEVDAS, AGA FOR FI)


THIS WRIT PETITION [S FILED UNDER ARTICLES 226 AND
22? OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO CONSIDER THE REPRESENTATIONS OF THE
PETITIONERS ANT) PUBLIC UNDER ANNEX-A PO H TO REMOVE
THE DEBRIS AND MUD SPORED IN THE RAJA KARUVE
SITUATED AT SWATANTRAYODARA NAGAR, LAGGERE RING
ROAD, LAGGERE, BENGALURU. po

THIS WRIT PETITION COMING ON FOR PRE IMINARY..
MEARING, THIS DAY, CHIEF JUSTICE, MADE THE FOLLOWING a.

J.S.KHEHAR, C.J. (Oral):

A number of other writ (petitions. filed iti public interest on the same canise, as 'has been raised in the present writ petition, are pending be fore this Court. tn order to avoid "duplicity /niultiplicity. we are satisfied, that the instarit writ petition should be disposed of with liberty 'to the. petitioners: herein to intervene in the matters pending onthe same issue before this Court.

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