Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 59] [Entire Act] State of Punjab - Subsection Section 59(b) in The Punjab Town Improvement Act, 1922 (b)the said Act shall be subject to the further modifications indicated in the Schedule to this Act;
