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[Cites 0, Cited by 0] [Section 34(10)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(10)(c) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(c)Compensation. - In case of any violation of the terms and conditions by the bearer of the Filming/Photography permit or by his assistant/helper or servant, a fine upto Rs. 10,000/- (Ten Thousand) can be levied by an officer not below the rank of Deputy Director/Divisional Forest Officer for every violation.