Bombay High Court
M/S Smile Realtors Pvt. Ltd. Nagpur ... vs Farmerbank Employees Co-Op. Housing ... on 22 January, 2020
Author: Ravindra V. Ghuge
Bench: R.V. Ghuge
1 mca933.19.O.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
MISC. CIVIL APPLICATION (ARBN) NO.933 OF 2019
(M/s. Smile Realtors Pvt. Ltd., thr. its Director Shri Anoj Agarwala Vs. Farmerbank
Employees Co-operative Housing Society Ltd., thr. President)
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
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Shri S.A. Chaudhari, Advocate for Applicant.
CORAM: RAVINDRA V. GHUGE, J.
DATE: 22nd JANUARY, 2020.
After this matter was called out and even after waiting for almost ten minutes, none appeared for the respondent. Stand over to 27.01.2020 for passing orders.
(Ravindra V. Ghuge, J.) NSN ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 05:42:23 :::