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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)A person possessing the qualification as a physiotherapist under the provision of the Act shall make an application in Form VII to the Secretary of the Council to have his name entered in the register along with the fees and the late fees, if any as may be determined by the Council.