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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Uttarakhand - Subsection

Section 94(2) in Uttarakhand Panchayati Raj Act, 2016

(2)The term of a member of the Zila Panchayat shall, unless otherwise determined under the provisions of this Act, expire with the term of related Panchayat.