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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(3) in Punjab State Farmers and Farm Workers Commission Act, 2017

(3)Every instrument on behalf of the Commission shall be authenticated by the signature of the Member-Secretary:Provided that in the absence of Member-Secretary, or when it is considered necessary under the circumstances of the case, the Commission may, by an order in writing and by recording reasons thereof, authorize any member or officer of the Commission to authenticate any instrument.