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[Cites 0, Cited by 0] [Section 606(1)] [Section 606] [Entire Act]

State of Odisha - Subsection

Section 606(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)retain a corpse on any premises without cremating, burying or otherwise lawfully disposing of the same, for so long a time after death as to create a nuisance;