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[Cites 0, Cited by 0] [Section 46A(2)] [Section 46A] [Entire Act]

State of Rajasthan - Subsection

Section 46A(2)(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)have the person's name and electoral roll number and part number, alongwith name of polling station as mentioned in the certificate, entered at the end of the marked copy of the electoral roll; and