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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 59(2)(v) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(v)the transfer of such agricultural produce to a cooperative society for the purpose of securing an advance there from.