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State of Rajasthan - Section

Section 4 in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

4. Parts of monuments not open

- The Director may, by order, direct that any specified part of a protected monument shall not be opened, permanently or for a specified period, to any person other than an Archaeological Officer, his agents, sub-ordinates and workmen and any other Govt. servants on duty a such part.