Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(3) in The Orissa Luxury Tax Rules, 1995 (3)The Assistant Commissioner and the Luxury Tax Officer shall be subordinate to the Commissioner. The Inspector of Luxury Tax of an area shall be subordinate to the Luxury Tax Officer of that area.
