Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(1) in The Punjab Co-operative Societies Act, 1961 (1)The final authority in a co-operative society shall vest in the general body of members ;[******] [Provisio omitted by Punjab Act 26 of 1969 Section 7]
