Section 11 in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006
11. Maintenance of Registers.
(1)Every employer shall maintain a Register of Contribution in Form-III.(2)Every employer shall maintain an Inspection Register in which the Inspector appointed for the purpose of the Scheme may record his remarks regarding any defects that may come to light at the time of his inspections.(3)The records relating to a calendar year shall be preserved until the end of the subsequent three years.(4)The Board shall maintain a Register of Members in Form IV.
