Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(xiii) in The Orissa Forest Shooting Rules, 1973 (xiii)retrieving, flushing or beating of wild animal by whatsoever means from a shooting block to any other area for the purpose of shooting or killing;
