Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(1) in Andhra Pradesh Urban Areas (Development) Act, 1975 (1)The Authority shall, as soon as may be, carry out a civic survey of and prepare a Master Plan for the development area concerned.
