Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Chattisgarh - Subsection Section 9(22) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 (22)Kulpati shall exercise general control over the affairs of the University and shall give effect to the decisions of the authorities of the University.
