Supreme Court - Daily Orders
Meenakshi Marwah vs Gaurav Marwah on 25 August, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.18 COURT NO.9 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1097/2014
MEENAKSHI MARWAH Petitioner(s)
VERSUS
GAURAV MARWAH Respondent(s)
(with appln. (s) for exemption from filing O.T. and stay)
Date : 25/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Shish Pal Laler, Adv.
Mr. Sonit, Adv.
Mr. Balbir Singh Gupta ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of proceedings in case no. 193/14 (titled as Gaurav Marwah Vs. Meenakshi Marwah) pending before the Family Court, Bareilly.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2014.08.25
17:35:41 IST
Reason: