Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 94(7)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(7)(c) in The Income Tax Act, 1961

(c)the dividend or income on such securities or unit received or receivable by such person is exempt,