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Himachal Pradesh High Court

Nanak Chand And Others vs . Nhai And Others on 3 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Nanak Chand and others vs. NHAI and others CWP No.2496 of 2023 .

03.05.2023 Present: Mr. Maan Singh, Advocate, for the petitioners.

Ms. Shreya Chauhan, Advocate, for respondent No.1.

Mr. Yashwardhan Chauhan, Senior Additional Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for respondent No.2/State.

CWP No.2496/2023 & CMP No.4939/2023 Notice confined to respondents No.1 and 2, at this stage. Ms. Shreya Chauhan, Advocate and Mr. Arsh Rattan, learned Deputy Advocate General, appear and waive service of notice on behalf of respondents No.1 and 2, respectively. Learned Deputy Advocate General prays for and is granted two days' time to seek instructions regarding the implementation and status of the decision which was taken in the meeting held on 1.4.2019 (Annexure P-1).

List on 9.5.2023. In the meantime, status quo with regard to the parking lots in question be maintained.

CMP No.4940/2023

The application is disposed of with a direction to the applicants to file English translation of Annexures P-4 to P-6 within four weeks.



                                                     ( Tarlok Singh Chauhan )
                                                        Acting Chief Justice


                                                         (Virender Singh)
                 May 03, 2023 (KS)                           Judge




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