Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(e) in The Manual of Departmental Orders

(e)The Superintending Engineer shall submit the complete report, after adding his own remarks, if any, to the Chief Engineer.