Himachal Pradesh High Court
Soma Devi vs . General Public on 8 August, 2023
Author: Virender Singh
Bench: Virender Singh
Soma Devi Vs. General Public RSA No. 252 of 2016 .
8.8.2023 Present: Ms. Suman Thakur, Advocate, for the appellants.
Mr. Arun Sehgal, Advocate, for respondents No. 2 to 8.
Mr. Mohinder Zharaick, Mr. H.S. Rawat and Mr. Tejasvi Sharma, Additional Advocates General with Ms. Sunaina and Ms. Leena of Guleria, Deputy Advocates General, for respondent No. 9-State.
rt CMP No. 9568 of 2023 For the reasons stated in the application, the present application for early hearing of the matter is allowed. The application is, thus, disposed of.
RSA No. 252 of 2016In view of the order passed in CMP No. 9568 of 2023, the matter be listed for hearing on 29.8.2023.
(Virender Singh) Judge August 8, 2023 (kalpana) ::: Downloaded on - 08/08/2023 20:51:51 :::CIS