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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(x) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(x)[ "Education Common Entrance Test of Association of Colleges", (herein after called Ed.CET-AC) means the Examination conducted by Association of Colleges of education for assigning merit ranking to candidates which shall be the basis for admission of candidates to the said Colleges in the State offering B.Ed. Course.] [Substituted by Notification No. G.O.Ms. No. 61, dated 15.7.2006 (w.e.f. 5.7.2004).]