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State of Assam - Section

Section 50 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

50.

A Home Consumption Permit for timber from reserved trees from any Raid Forest (in the Form as prescribed in Appendix IV) may be granted to any person living in the neighbourhood of Raid Forest for domestic use i.e., building purposes only by a Forest Officer in charge of a Range, for any quantity subject to any limit as may be fixed by the Executive Committee, at half the full rates of royalty in force for the time being, to be realised in such a manner as may be prescribed in the Permit.