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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(2) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(2)During the period of probation specified in sub-rule (1) each Probationer trainee may be required to pass such Departmental Examination and to undergo such training as the Government may, from time to time, specify.