Madhya Pradesh High Court
Kantilal vs Yogendra Dubey on 14 August, 2019
Author: Rohit Arya
Bench: Rohit Arya
1 FA-1321-2018 The High Court Of Madhya Pradesh FA-1321-2018 (KANTILAL Vs YOGENDRA DUBEY) 9 Indore, Dated : 14-08-2019 None for the appellant. List in due course.
(ROHIT ARYA) JUDGE jyoti Digitally signed by Jyoti Chourasia Date: 16/08/2019 16:52:18