Patna High Court - Orders
Chaturi Bhar @ Ramashish Bhar vs The State Of Bihar on 4 January, 2023
Bench: Chakradhari Sharan Singh, Rajesh Kumar Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (DB) No.597 of 2021
Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
SHERA HUSSAIN
... ... Appellant/s
Versus
THE STATE OF BIHAR
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (DB) No. 619 of 2021
Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
RAM AWADH KOERI @ RAM AVADH SINGH
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (DB) No. 634 of 2021
Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
VINOD RAJAK
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (DB) No. 668 of 2021
Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
CHATURI BHAR @ RAMASHISH BHAR
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In CRIMINAL APPEAL (DB) No. 597 of 2021)
For the Appellant/s : Mr.Sanjay Kumar, Advocate
For the Respondent/s : Ms Shashi Bala Verma, APP
(In CRIMINAL APPEAL (DB) No. 619 of 2021)
For the Appellant/s : Mr.Ajit Kumar, Advocate
Patna High Court CR. APP (DB) No.597 of 2021(8) dt.04-01-2023
2/2
For the Respondent/s : Mr.Dilip Kr. Sinha, APP
(In CRIMINAL APPEAL (DB) No. 634 of 2021)
For the Appellant/s : Mr.Rajeev Ranjan, Advocate
For the Respondent/s : Mr.Abhimanyu Sharma, APP
(In CRIMINAL APPEAL (DB) No. 668 of 2021)
For the Appellant/s : Mr.Rajeev Ranjan, Advocate
For the Respondent/s : Mr.Ajay Mishra, APP
======================================================
CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
and
HONOURABLE MR. JUSTICE RAJESH KUMAR VERMA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH)
8 04-01-2023Learned Additional Public Prosecutor has informed this Court that a supplementary written objection has been filed in Criminal Appeal (DB) No. 597 of 2021 yesterday (03.01.2023).
The said supplementary written objection is not there on record. A copy of the said supplementary written objection has been served on learned counsel for the appellant today itself.
List these appeals on 11.01.2023 with the said supplementary written objection on record.
Learned counsel for the informant is present.
(Chakradhari Sharan Singh, J) ( Rajesh Kumar Verma, J) Rajesh/-
U