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Himachal Pradesh High Court

Mauji Ram vs . State Of H.P. & Others on 1 September, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Mauji Ram vs. State of H.P. & others .

CWP No. 1514 of 2020 1.9.2023 Present: Mr. Suneet Goel, Advocate, for the petitioner.

Mr. Pushpender Jaswal, Addl. A.G. with Mr. Gautam Sood, Mr. Rahul Thakur & Ms. Priyanka Chauhan, DAGs, for the of respondents.

List on 22.9.2023. rt (Satyen Vaidya) Judge 1st September, 2023 (kck) ::: Downloaded on - 02/09/2023 20:34:49 :::CIS