Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] International Treaty - Section Section 2 in Extradition Treaty Between the Republic of India and Ukraine 2. An offence may be an extradition offence notwithstanding that it relates to taxation or revenues or is one of a purely fiscal character.
