Himachal Pradesh High Court
Krishan Dev & Another vs Ashok Kumar Rana on 23 July, 2018
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
Cr. MMO No. 312 of 2018
.
Date of decision: 23.07.2018
Krishan Dev & another ... Petitioners
Versus
Ashok Kumar Rana ... Respondent
Coram :
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1 No.
For the petitioners: Mr. Sanjeev Kumar Suri, Advocate.
For the respondent: Nemo.
Ajay Mohan Goel, J. (Oral):
Dismissed as withdrawn with liberty to file afresh on the same cause of action. Registry is directed to return the entire original documents appended with the petition after retaining the photo copies of the same.
Miscellaneous application(s) pending, if any, also stand disposed of.
(Ajay Mohan Goel),
July 23, 2018 Judge
(BSS)
1
Whether reporters of Local Papers may be allowed to see the judgment?
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