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Himachal Pradesh High Court

Krishan Dev & Another vs Ashok Kumar Rana on 23 July, 2018

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                           Cr. MMO No. 312 of 2018




                                                                     .
                                           Date of decision: 23.07.2018





     Krishan Dev & another                                            ... Petitioners





                          Versus
     Ashok Kumar Rana                                                ... Respondent





     Coram :

     The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.

     Whether approved for reporting?1                     No.


     For the petitioners:              Mr. Sanjeev Kumar Suri, Advocate.

     For the respondent:               Nemo.



     Ajay Mohan Goel, J. (Oral):

Dismissed as withdrawn with liberty to file afresh on the same cause of action. Registry is directed to return the entire original documents appended with the petition after retaining the photo copies of the same.

Miscellaneous application(s) pending, if any, also stand disposed of.


                                                         (Ajay Mohan Goel),
     July 23, 2018                                             Judge
     (BSS)



     1

Whether reporters of Local Papers may be allowed to see the judgment?

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