Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2)(i) in The West Bengal Advocates Welfare Fund Act, 1991.

(i)prepare the annual statement of business transacted by the Trust Committee during each financial year ending on the 31st March;