Delhi High Court - Orders
Union Of India & Anr vs Shri Rk Nim on 16 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6000/2018
UNION OF INDIA & ANR ..... Petitioners
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Madhav Bajaj
and Mr. Varun Rajawat, Advs.
versus
SHRI RK NIM ..... Respondent
Through: Mr. Udit Gupta and Mr. S. K. Gupta,
Advs. for respondent
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 16.10.2023 It is already 17:00 Hrs.
Re-notify on January 31, 2024.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 16, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 21:52:34