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Delhi High Court - Orders

Union Of India & Anr vs Shri Rk Nim on 16 October, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~12
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           W.P.(C) 6000/2018

                                                UNION OF INDIA & ANR                                                             ..... Petitioners
                                                              Through:                                         Mr. Kirtiman Singh, CGSC with Mr.
                                                                                                               Waize Ali Noor, Mr. Madhav Bajaj
                                                                                                               and Mr. Varun Rajawat, Advs.

                                                                         versus

                                                SHRI RK NIM                                                                      ..... Respondent
                                                                                      Through:                 Mr. Udit Gupta and Mr. S. K. Gupta,
                                                                                                               Advs. for respondent

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 16.10.2023 It is already 17:00 Hrs.

Re-notify on January 31, 2024.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 16, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 21:52:34