Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Article 243S] [Constitution] Constitution Subarticle Article 243S(3) in Constitution of India (3)A member of a Municipality representing a ward within the territorial area of the Wards Committee shall be a member of that Committee.