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Uttarakhand High Court

State Of Uttarakhand & Others vs Rajendra Singh Bisht & Others on 24 July, 2015

Author: Alok Singh

Bench: Alok Singh, Servesh Kumar Gupta

SPA No. 221 of 2015

Hon'ble Alok Singh, J.

Hon'ble Servesh Kumar Gupta. J. Mr. Syed Nadim, Standing Counsel for the State of Uttarakhand /appellants. Mr. Vinod Tiwari, Advocate for the respondents.

Mr. Vinod Tiwari, Advocate for the respondents, seeks and is granted two weeks' time to file reply to the application seeking condonation of delay.

(Servesh Kumar Gupta, J.) (Alok Singh, J.) 24.07.2015 SKS