Section 25A in Tamil Nadu Homeopathy Council Regulations, 1973
25A. [ [Added by No. 400/TNHC/80 published in Notification SRO C 22/86.]
Provided further that under extraordinary circumstances, the Registrar, if he is found physically fit, may be retained in service by a resolution of the Council subject to approval of Government, even after he attains 60 years of age.]
